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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(7) in The Mines Rescue Rules, 1985

(7)In case of an accident in a belowground mine arising out of the use of any rescue apparatus, a written report thereof shall be sent, within 24 hours of such accident, by the manager of the mine to the Chief Inspector and Regional Inspector in Form II appended to mines rules.