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Madhya Pradesh High Court

Sharadrao Kasture vs Vinayakrao Karade on 6 August, 2018

1 SA-1778-2018 The High Court Of Madhya Pradesh SA-1778-2018 (SHARADRAO KASTURE Vs VINAYAKRAO KARADE) 1 Jabalpur, Dated : 06-08-2018 Let the records of the Courts below be requisitioned. List immediately after the records are received.

(NANDITA DUBEY) JUDGE jk Digitally signed by JITIN KUMAR CHOURASIA Date: 2018.08.06 11:27:18 +05'30'