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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of Tamilnadu - Subsection

Section 97(1)(a) in Chennai City Municipal Corporation Act, 1919

(a)to transfer any officer or servant of the corporation to the service of the Municipal Corporation of Madurai constituted under the Madurai City Municipal Corporation Act, 1971 (Tamil Nadu Act 15 of 1971) or the Municipal Corporation of Coimbatore constituted under the Coimbatore City Municipal Corporation Act, 1981 (Tamil Nadu Act 25 of 1981) or any other municipal corporation constituted under any law for the time being in force; or