Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 37 in University of Udaipur Officers (Conditions of Service) Rules, 1976

37. Compensatory Allowances.

- The officer will be eligible to house rent allowance, dearness allowance travelling allowance, and other allowances as sanctioned by the University according to the rules in force from time to time.