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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(3)(b) in Orissa State Financial Corporation (Staff) Regulations, 1975

(b)No payment under Sub-Regulation (1) shall be made unless the employee furnish a certificate that he is not engaged in any other employment, business profession or vocation.