Delhi High Court - Orders
Fena Private Limited vs The Advertising Standards Council Of ... on 27 February, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 733/2023 & I.A. 22543/2023
FENA PRIVATE LIMITED .....Plaintiff
Through: Ms. Saloni Raghuvanshi, Advocate
versus
THE ADVERTISING STANDARDS COUNCIL OF INDIA (ASCI)
& ANR. .....Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 27.02.2026
1. Learned Counsel appearing for the Plaintiff seeks an adjournment on the ground that there is bereavement in the family of the arguing Counsel.
2. List on 28.07.2026.
SUBRAMONIUM PRASAD, J FEBRUARY 27, 2026 Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/03/2026 at 20:41:43