Himachal Pradesh High Court
Unknown vs Nagender Singh V. State on 10 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWP No. 6197 of 2023 10.10.2023 Present Mr. Vijay Chaudhary, Advocate, for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Ravi Chauhan and Ms. Sunaina, Deputy Advocates General, for the respondents.
of Notice. Mr. Rajan Kahol, learned Additional Advocate General accepts notice on behalf of the respondent-State. He prays for and is granted time to file reply on or before next date of hearing.
rt List on 16.11.2023.
(Sandeep Sharma) Judge October 10, 2023 (vikrant) ::: Downloaded on - 10/10/2023 20:36:59 :::CIS