Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 162(2)] [Section 162] [Entire Act]

State of Gujarat - Subsection

Section 162(2)(f) in Gujarat Panchayats Act, 1961

(f)have custody of all papers and documents connected with the proceedings of meetings of the district panchayat and of its committees;