Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(s) in The Punjab Agricultural Produce Markets Act, 1961 (s)"trade allowance" includes an allowance having the sanction of custom in the notified market area concerned and market charges payable to various functionaries.
