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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Uttarakhand - Subsection

Section 35(2)(i) in Uttarakhand Water Management and Regulatory Act, 2013

(i)the amount of fine and penalties to be imposed for violation of the provisions of this Act including the method and manner of imposition of fines and penalties and collection of the same;