Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(10) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(10)Every tenement shall have access through an open verandah, gallery or passage which shall not be less than 1.9 metres in width and shall about on an interior or exterior open space of the required width.