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[Cites 1, Cited by 0]

Punjab-Haryana High Court

Surjit Singh Saini vs Pswc on 26 April, 2023

Author: Pankaj Jain

Bench: Pankaj Jain

                                                         Neutral Citation No:=2023:PHHC:062945




CWP-7581-2015                                                                        1

                                                            2023:PHHC:062945

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                       CWP-7581-2015
                                       Reserved on : 24.02.2023
                                       Pronounced on : 26.04.2023

Surjit Singh Saini                                               ...... Petitioner

                                versus

Punjab State Warehousing Corporation                            ...... Respondent


CORAM : HON'BLE MR. JUSTICE PANKAJ JAIN

Present:     Mr. J.P. Rana, Advocate
             for the petitioner.

             Mr. Vikas Singh, Advocate
             for the respondent.

                   ******

PANKAJ JAIN, J. (Oral)

Disposed off.

For orders, see order of even date i.e. 26.04.2023 passed in CWP No.19505 of 2014, titled as "B.S. Rana vs. Punjab State Warehousing Corporation."

(PANKAJ JAIN) JUDGE 26.04.2023 Dinesh Whether speaking/reasoned : Yes Whether Reportable : No Neutral Citation No:=2023:PHHC:062945 1 of 1 ::: Downloaded on - 02-05-2023 21:23:04 :::