Kerala High Court
Manoj Jose vs Parathode Milk Producer’S ... on 13 January, 2026
Author: N.Nagaresh
Bench: N.Nagaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE N.NAGARESH TUESDAY, THE 1374 pAY OF JANUARY 2026 / 23RD POUSHA, 1947 WP(C) NO. 38155 OF 2023 PETITIONER: MANOJ JOSE AGED 47 YEARS THAKIDIPURATHU HOUSE PARATHODE, IDUKKI P.O, IDUKKI DISTRICT, PIN - 685571 BY ADV SRI.BINU PAUL RESPONDENTS: 1 PARATHODE MILK PRODUCER'S CO-OPERATIVE SOCIETY LTD NO.K 14(D) APCOS PARATHODE, IDUKKI, REPRESENTED BY ITS SECRETARY IN CHARGE, PIN - 685571 MANAGING COMMITTEE OF PARATHODE MILK PRODUCER'S CO-OPERATIVE SOCIETY LTD NO.K 14(D) APCOS PARATHODE, IDUKKI, 'REPRESENTED BY ITS PRESIDENT, PIN - 685571 SUB COMMITTEE PARATHODE MILK PRODUCER'S CO- OPERATIVE SOCIETY LTD NO.K 14(D) APCOS PARATHODE IDUKKI REPRESENTED BY ITS CHAIRMAN, PIN - 685571 BY ADV SRI.JEN JAISON THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.01.2026, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C) No.38155 of 2023 JUDGMENT
Dated this the 13" day of January, 2026 It is submitted by either side that the dispute between the petitioner and respondents 1 to 3 has been settled. Therefore, recording the Memorandum of Mediation Settlement Agreement dated 10.12.2025, the writ petition is disposed of. The Mediation Settlement Agreement shall form part of this judgment.
Sd/-
N.NAGARESH JUDGE hmh WP(C) No.38155 of 2023 APPENDIX OF WP(C) NO. 38155 OF 2023 PETITIONER'S EXHIBITS Exhibit P1 Exhibit P2 Exhibit P3 Exhibit P4 Exhibit P5 TRUE PHOTOCOPY OF THE JUDGMENT DATED 01.08.2022 IN W.P(C) NO. 7194 OF 2021 TRUE PHOTOCOPY OF THE CHARGE MEMO DATED NIL ISSUED BY THE 3RD RESPONDENT TRUE PHOTOCOPY OF THE ENQUIRY REPORT DATED NIL SUBMITTED BY THE ENQUIRY OFFICER TRUE PHOTOCOPY OF THE ORDER OF THE 3RD RESPONDENT DATED 28.08.2023 TRUE PHOTOCOPY OF THE ORDER OF THE 2ND RESPONDENT DATED 17.10.2023 © BEFORE THE HONOURABLE HIGH COURT OF KERALA AT ERNAKULAM WP(C) No.38155 of 2023 Manoj Jose : Petitioner "Vs. Parathode Milk Producer's Society & Others : Respondents REPORT SUBMITTED BY THE MEDIATOR Mediated' and the matteris' settled:
Terms and conditions are attached herewith.
Dated this the 10th day of December, 2025.
Sri. Antony P'S Mediator High Court Mediation Centre BEFORE THE HONOURABLE HIGH COURT OF KERALA AT Manoj Jose ERNAKULAM WP(C) No.38155 of 2023 Petitioner Vs. Parathode Milk Produter's Sotiety & Others *: "Respondents MEMORANDUM OF AGREEMENT UNDER SECTION 89 OF THE CODE OF CIVIL PROCEDURE READ WITH RULES 24 & 25 OF THE CIVIL PROCEDURE (ALTERNATIVE DISPUTE RESOLUTION),RULES, 2008:
Both parties have agreed to settle the case on the following terms: f. Fhe respondents agree to reinstate the petitioner; Sri: Manoj Jose, as Secretary of the Parathode Milk Producers Co-operative Society Lid. No. K 14(D) APCOS, Parathode, Idukki, with effect from 01.02.2026.
2. The petitioner agrees to give up all other monetary claims against the respondents "upon 'his reinstatement ag' Secrétaty. Respondents, Parathode Milk Producer's SEORETARY operative Society Lig Miralkave (Rs ada Rep.by its Secretar PalakaGitaSngen (it Nok 1410) Antos::
Segre Idukki (Ot) PO:Pin- 685 57 pad as 'Managing 'Committee of Parathode --_ Milk Producers Co-operative Seqiety Ltd No.K 14(D) Paepthbyetesresgeotia, Thankacharedaéeiana Sangam ' p td.No.K.14 (D) Apcos - arathode Idukki {Dt.) P.0-685 57 Sub Committee Parathode Oe Milk Producers. Co-operative Society Ltd No.K 14(D). Rep. by its President, a pagtt.No.K14 poos ode Idukki (Dt. P.O-685 574 (2) 4, The petitioner agrees to withdraw this case before the Hon'ble High Court in terms of this settlement.
Dated this the 10° day of December,2025 oe 2 Petitioner Respondents Manoj Jose 1. Parathode Milk Producer's Co- operative Society Ltd No.K14(ISE 5?
o a mtn) 7 rae +. ie ' Rep.by its Secretary in Chparaienee 14 0) A® Ba, uk POPE
2. Managing Committee of Parathode ' Milk Producers Co-operative SocieS}esipeEnt Ltd No.K 14(D). Rep. by its Bresidédé-Ksheerolpadaka Thankachan Cherian. Sahakarana Sangam Ltd.No.K.14 (D) Apcos Parathode Idukki (Dt.) P.0-685 571
3. Sub Committee Parathode Pt Milk Producers Co-operative Society Ltd No.K 14(D). Rep. by its Chairman Scaria iM PRESIDENT | Parathode Ksheerolpadaka Sahakarana Sangam Ltd.No.K.14 (D) Apcos athode Idukki (Dt.) PO-*e" 74
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