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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(c) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(c)'highest class' in relation to journeys by train includes air-conditioned accommodation available in the train;
(cc)[ 'Leader of the Opposition' means the member of the Legislative Assembly or the Legislative Council who is for the time being recognised as the Leader of the Opposition by the Speaker or the Chairman as the case may be;] [Inserted by Act 72 of 1976 w.e.f. 19.7.1976]
(ccc)[ 'Opposition Chief Whip' means a member of the Legislative Assembly or the Legislative Council designated as such by the Leader of the Opposition as the Opposition Chief Whip in the Legislative Assembly or the Legislative Council as the case may be.] [Deemed to have been Inserted by Act 16 of 2009 w.e.f. 1.1.2009]