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Gauhati High Court

R C Agansimani (Ramnath Chintaman A) vs Dr Ajay Kumar on 23 July, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                    Page No.# 1/3

GAHC010225792021




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/504/2021

         R C AGANSIMANI (RAMNATH CHINTAMAN A)
         RETIRED EXECUTIVE ENGINEER, GO-2492H, EE (CIVIL), NFSG R/O 125/1,
         9TH CROSS, HMT LAYOUT/NISARGA LAYOUT MALLATHAHALLI, WARD
         NO. 72, VISHWA NEEDAM, P.O., BENGALURU-560091



         VERSUS

         DR AJAY KUMAR, IAS AND 2 ORS
         REPRESENTED BY THE SECRETARY, GOVT. OF INDIA, MINISTRY OF
         DEFENCE, R.NO. 101-A, SOUTH BLOCK, NEW DELHI-110011

         2:SATISH SINGH
          IRSME
          JOINT SECRETARY (BORDER ROADS ORGANISATION)
          MINISTRY OF DEFENCE
          B-WING
          4TH FLOOR
          SENA BHAWAN
          NEW DELHI-110011

         3:LT. GENERAL RAJEV KUMAR CHAUDHRY
         VSM
         THE DIRECTOR GENERAL BORDER ROADS
          HQ
          DGBR
          SEEM SADAK BHAWAN
          NEW DELHI-110010

         4:SHRI RAKESH KUMAR SINGH
          DEFENCE SECRETARY
          GOVT. OF INDIA
          MINISTRY OF DEFENCE
                                                                        Page No.# 2/3

            R NO.101-A
            SOUTH BLOCK
            NEW DELHI-110011.

            5:SHRI RAKESH MITTAL
             JOINT SECRETARY BORDER ROADS ORGANISATION
             MINISTRY OF DEFENCE
             B-WING
             4TH FLOOR
             SENA BHAWAN
             NEW DELHI-110011.

            6:LT. GENERAL RAGHU SRINIVASAN
            VSM
            THE DIRECTOR GENERAL OF BORDER ROADS
             HQ DGBR
             SEEMA SADAK BHAWAN
             NEW DELHI-11001

Advocate for the Petitioner : MS. N UPADHYAY, MR. D DEKA,MR. R MAZUMDAR,MR. A
BHATTACHARJEE,MS. K MALAKAR,MS K TALUKDAR,MR. A BHATTACHARYA

Advocate for the Respondent : MR. S S ROY (r-3),




                                   BEFORE
                    HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

23.07.2025 Mr. D. Deka, learned counsel appears for the petitioner. In terms of the earlier order dated 21.05.2025, Mr. Z.H. Bora, learned counsel who had earlier entered appearance on behalf of Mr. S.S. Roy had accepted notice on respondent Nos. 4, 5 and 6.

However, today when the matter is called up Mr. S.S. Roy, learned counsel submits that he can only accept notice on behalf of respondent No.6.

Under such circumstances, the earlier order dated 21.05.2025 stands Page No.# 3/3 modified and notice on behalf of respondent No.6 will be shown to be accepted by Mr. S.S. Roy.

The petitioner will take steps on respondent Nos. 4 & 5 by registered post with A/D as well as usual course within a period of one week from today.

Matter be listed after four weeks.

JUDGE Comparing Assistant