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Delhi High Court - Orders

Nirankari Dham & Anr vs Sant Nirankari Mandal on 24 November, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                            $~104
                            *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +       FAO 88/2019 and CM APPL. 9991/2019
                                    NIRANKARI DHAM & ANR.                      ..... Appellants
                                                       Through: None

                                                       versus

                                    SANT NIRANKARI MANDAL                      ..... Respondent
                                                       Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                       ORDER

% 24.11.2022

1. Present none for the appellants.

2. List on 10.04.2023.

MANOJ KUMAR OHRI, J NOVEMBER 24, 2022 na Digitally Signed By:SANGEETA ANAND Signing Date:25.11.2022 12:02:59