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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(5)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)In the event of the authors or publishers not being able to submit for scrutiny printed copies of the books as mentioned in clause (3) above, they may submit (free of cost) six cleaned typed copies of books together with at least one set of illustrations if any, to be inserted in the book.