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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(q) in The Digital Signature (End entity) Rules, 2015

(q)"online certificate status protocol" means an online certificate-revocation checking protocol that enables relying-parties to determine the revocation status of an identified digital signature certificate;