Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Haryana - Subsection Section 28(a) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (a)the proposed means of access are in conformity with the provisions of the development plan, and
