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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3)(c) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(c)recover from the warehouseman the costs of any action taken under this rule, and in the event of nonpayment the security deposit of the warehouseman may be forfeited.