Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 23 in Assam Health Service Rules, 1995 23. - All appointments in the service shall be made in the time sale of pay as may be prescribed by the Government from time to time. The scales of pay of the posts on the date of commencement of these rules, are shown in Scheduled II.
