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Union of India - Section

Section 5 in The National Institute of Design (Form of Annual Statement of Accounts) Rules, 2016

5. Separate ledger accounts for funds received from the Government of India.

- The Institute shall maintain separate ledger accounts for all funds received from the Government of India and maintain accounts of the Institute regarding proper utilisation of such grants.Form `A'[See sub-rule 1 of rule 4]National Institute of Design, AhmedabadInstitute of National Importance by an Act of ParliamentBalance Sheet as at 31st March, ________________(Amount in Rs.)
  Schedule 31.03._______ 31.03._______
Capital Fund And LiabilitiesCapital Fund:Depreciation Fund:Earmarked Funds:Grants and Contributions:Grants for New NIDsCurrent Liabilities: 162345    
Total   0 0
AssetsFixed Assets: (At Cost)Investments: (At Cost)Current Assets, Loans, AdvancesEtc.:Income & Expenditure Account 6789    
Total   0 0
       
For Notes forming part of Accounts - 17Place: _____________Date: ______________DirectorForm `B'[See sub-rule 1 of rule 4]National Institute of Design, AhmedabadInstitute of National Importance by an Act of ParliamentIncome and Expenditure Account for the Year Ending 31st March, _________(Amount in Rs.)
  Schedule Current Year Previous Year
IncomeFees:Service Charges:Grants:Interest Earned:Other Income:Transferred From Capital Fund to the Extent of Depreciation: 101112131    
Total (A)   0 0
ExpenditureEstablishment Expenses:Other Administrative Expenses:Expenses On Projects:Interest/bank Charges:Depreciation: (Ref. Note no. le)Amount Transferred To Specific Funds: 141511616    
Total (B)   0 0
Balance Being Deficit Carried Over to Balance Sheet (A-B) 9    
For NOTES forming part of Accounts, see Schedule - 17Place: _____________Date: ______________Director