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Union of India - Section
Section 5 in The National Institute of Design (Form of Annual Statement of Accounts) Rules, 2016
5. Separate ledger accounts for funds received from the Government of India.
- The Institute shall maintain separate ledger accounts for all funds received from the Government of India and maintain accounts of the Institute regarding proper utilisation of such grants.Form `A'[See sub-rule 1 of rule 4]National Institute of Design, AhmedabadInstitute of National Importance by an Act of ParliamentBalance Sheet as at 31st March, ________________(Amount in Rs.)| Schedule | 31.03._______ | 31.03._______ | |
| Capital Fund And LiabilitiesCapital Fund:Depreciation Fund:Earmarked Funds:Grants and Contributions:Grants for New NIDsCurrent Liabilities: | 162345 | ||
| Total | 0 | 0 | |
| AssetsFixed Assets: (At Cost)Investments: (At Cost)Current Assets, Loans, AdvancesEtc.:Income & Expenditure Account | 6789 | ||
| Total | 0 | 0 | |
| Schedule | Current Year | Previous Year | |
| IncomeFees:Service Charges:Grants:Interest Earned:Other Income:Transferred From Capital Fund to the Extent of Depreciation: | 101112131 | ||
| Total (A) | 0 | 0 | |
| ExpenditureEstablishment Expenses:Other Administrative Expenses:Expenses On Projects:Interest/bank Charges:Depreciation: (Ref. Note no. le)Amount Transferred To Specific Funds: | 141511616 | ||
| Total (B) | 0 | 0 | |
| Balance Being Deficit Carried Over to Balance Sheet (A-B) | 9 |