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Punjab-Haryana High Court

Ishar Singh vs Ut Chandigarh on 11 May, 2009

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

                                      RFA No.2233 of 2005

                                      Date of Decision: 11.5.2009

Ishar Singh
                                                        ..Appellant.

Vs.

UT Chandigarh
                                                        ...Respondent.


CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN


Present:      Mr.P.C.Dhiman, Advocate for the appellant.

              Mr.Deepak Sharma, Advocate for the respondent.

RAKESH KUMAR JAIN, J.

For order see separate detailed order passed in RFA No.3066 of 2005 titled as Prithipal Singh Vs. UT Chandigarh.

(Rakesh Kumar Jain) 11.5.2009 Judge Meenu