Punjab-Haryana High Court
Ishar Singh vs Ut Chandigarh on 11 May, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.2233 of 2005
Date of Decision: 11.5.2009
Ishar Singh
..Appellant.
Vs.
UT Chandigarh
...Respondent.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.P.C.Dhiman, Advocate for the appellant.
Mr.Deepak Sharma, Advocate for the respondent.
RAKESH KUMAR JAIN, J.
For order see separate detailed order passed in RFA No.3066 of 2005 titled as Prithipal Singh Vs. UT Chandigarh.
(Rakesh Kumar Jain) 11.5.2009 Judge Meenu