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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)Any special or ordinary meeting may, with the consent of a majority of members present, be adjourned from time to time, but only the business left indisposed of at the meeting from which the adjournment took place shall be transacted at the adjourned meeting subject to the provision of Rule 46.