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[Cites 0, Cited by 0] [Section 375] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 375(d) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(d)applies his mouth to the vagina, anus or urethra of a woman or makes her to do so with him or any other person, under the circumstances falling under any of the following seven description: -