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State of Madhya Pradesh - Section

Section 31 in The Chit Funds (Madhya Pradesh) Rules, 1984

31. Audit certificate and report of the chit auditor to be in quadruplicate.

- The chit auditor shall prepare his report and audit certificate in quadruplicate and shall send one copy to the foreman, the second copy to the Registrar, the third copy to the Inspector of chits and keep the remaining copy for his own file.