Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(ii) in National Council for Teacher Education (Recognition Norms & Procedure) Regulations, 2009

(ii)Processing Fees as provided under Rule 9 of the National Council for Teacher Education Rules, 1997 as amended from time to time