Rajasthan High Court - Jaipur
Dhanuka Agritech Limited vs Rajasthan Electricity ... on 14 September, 2022
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
(1.) S.B. Review Petition (Writ) No. 56/2018
Chetak Tiles Pvt Ltd
----Petitioner
Versus
Rajasthan Electricity Regulatory and ors
----Respondents
(2.) S.B. Review Petition (Writ) No. 57/2018 M/s Indrani Patnaik
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents Connected With S.B. Review Petition (Writ) No. 59/2018 Dhanuka Agritech Limited
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents S.B. Review Petition (Writ) No. 60/2018 Hero Corporate Service Pvt Ltd
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents S.B. Review Petition (Writ) No. 62/2018 Avon Cycles Limited
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents S.B. Review Petition (Writ) No. 68/2018 Kanodia Technoplast P Limited
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents (Downloaded on 15/09/2022 at 12:47:16 AM) (2 of 3) [WRW-56/2018] (3.) S.B. Review Petition (Writ) No. 58/2018 Avon Cycles Limited
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents (4.) S.B. Review Petition (Writ) No. 61/2018 Hil Limited
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents (5.) S.B. Review Petition (Writ) No. 63/2018 Bsbk Engineers Pvt Ltd
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents (6.) S.B. Review Petition (Writ) No. 65/2018 Bhole Baba Milk Food Industries
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents (7.) S.B. Review Petition (Writ) No. 67/2018 Altrade Minerals Pvt Ltd
----Petitioner Versus Rajasthan Electricity Regulatory and ors
----Respondents For Petitioner(s) : Mr.Virendra Lodha, Sr. Adv. with Mr.Rachit Sharma, Adv. For Respondent(s) : Mr.Shahrukh Khan Panwar, Adv. for Mr.Ravi Chirania, Adv.
(Downloaded on 15/09/2022 at 12:47:16 AM)(3 of 3) [WRW-56/2018] HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 14/09/2022 Registry is directed to connect these matters altogether.
Learned Senior Counsel for the petitioners Mr.Virendra Lodha submits that some time may be granted to file requisite affidavit.
List these matters on 18.10.2022.
A copy of this order be placed in each petition.
(ASHOK KUMAR GAUR),J Himanshu Soni/6-16 (Downloaded on 15/09/2022 at 12:47:16 AM) Powered by TCPDF (www.tcpdf.org)