Supreme Court - Daily Orders
Intertek India Private Limited vs Assistant Commissioner Of Income Tax ... on 19 February, 2025
ITEM NO.37 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26705/2023
[Arising out of impugned final judgment and order dated 31-08-2023
in WP(C) No. 11517/2023 passed by the High Court of Delhi at New
Delhi]
INTERTEK INDIA PRIVATE LIMITED Petitioner(s)
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX
CIRCLE 10 1 NEW DELHI Respondent(s)
Date : 19-02-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) Mr. Sachit Jolly, Sr. Adv.
Ms. Rubal Bansal Maini, Adv.
Mr. Prakhar Pandey, Adv.
Mr. Satvik Sareen, Adv.
Mr. Abhyudaya Bajpai, Adv.
Mr. Faisal Sherwani, AOR
For Respondent(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. V Chandrashekhara Bharathi, Adv.
Mr. H R Rao, Adv.
Mr. Sudhakar Kulwant, Adv.
Mr. Suyash Pandey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 29.04.2025.
(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2025.02.24 10:43:57 IST Reason: