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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in Orissa State Financial Corporation (Staff) Regulations, 1975

(2)Except as otherwise provided by the Board at the time of his/her re-employment, these regulations shall apply to a person who is re-employed in the Corporation service as if he/she had entered the service for the first time on the date of his/her re-employment.