Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 284 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

284. [ Power of the Board to modify certain formats. [Inserted by Notification No. 989/XXXVI-2-2017, dated 23.8.2017, (w.e.f. 4.2.2009).]

- The Board may modift any format precribed in these rules regarding registration of establishments or workers, application for assistance or benefits or any other purpose:Provided that such modifications would not effect the basic structure of the formats and this would be done for the simplification of general purpose and process.]