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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(2)(m) in The Jammu and Kashmir Consolidation of Holdings Act, 1962

(m)the circumstances and matters which shall be taken into consideration in distributing the cost of consolidation including the proportion in which the distribution may be made ;