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Bombay High Court

Sunder Nagar Siddesh Co-Operative ... vs A.A. Estate Pvt Ltd And 3 Ors on 3 March, 2021

Author: A. K. Menon

Bench: A. K. Menon

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION


                                      INTERIM APPLICATION (L) NO.4756 OF 2021
                                                        IN
                                          COMMERCIAL SUIT NO.597 OF 2017


                 Sunder Nagar Siddesh Co-op.
                 Hsg. Society Ltd.                             .. Applicant/Plaintiff
                          v/s.
                 A.A. Estate Pvt. Ltd. & Ors.                  .. Defendants



                 Mr. Deepak Singh i/b. Solicis Lex for the plaintiff.

                 Mr. Ativ Patel i/b. AUP Partners for the defendant no.1.
                 Ms. Jaya Bagwe i/b. Sharmila Deshmukh for defendant no.2-MHADA.


                                                          CORAM : A. K. MENON, J.

DATED : 3RD MARCH, 2021. P.C. :

1. Reply to be filed within two weeks from today.

2. Rejoinder to be filed within two weeks thereafter.

3. List per CIS.

(A. K. MENON, J.) Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:

2021.03.04 17:47:47 +0530

20.ial-4756-21.doc wadhwa