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State of Madhya Pradesh - Section

Section 20 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

20. Power of Chairman to call special meeting.

- The Chairman, or in any event as aforesaid, the Director General, may whenever he thinks fit call a special meeting, and shall be bound to do so within two weeks of the receipt of a written requisition by not less than 15 members of the General Council.