Madras High Court
B.Harihar vs The Union Of India on 17 August, 2022
Author: R.Subramanian
Bench: R.Subramanian
W.P.No.28376 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 17.08.2022
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
W.P.No.28376 of 2018
and
W.M.P.Nos.33095 & 33101 of 2018
1.B.Harihar
2.K.S.Muthuzaa
3.K.Sethu Subramanian
4.G.Arociapaham
5.Sathiq Bahurudeen .. Petitioners
Vs.
1.The Union of India,
Rep. by its Secretary,
Ministry of Health and Family Welfare,
Nirman Bhavan, New Delhi.
2.The State of Tamil Nadu,
Rep. by Principal Secretary to Government,
Health and Family Welfare,
Fort St. George, Chennai – 600 009.
3.The Directorate of Medical and Health Services,
No.359, Anna Salai, Teynampet,
Chennai – 600 006.
4.The Registrar,
Tamil Nadu Siddha Medicine Council,
Arumbakkam, Chennai – 600 106. ..Respondents
1/4
https://www.mhc.tn.gov.in/judis
W.P.No.28376 of 2018
Prayer: Writ Petition filed under Article 226 of the Constitution of India
seeking issuance of Writ of Mandamus, permitting the petitioners to register
their practice in Acupuncture with the 3rd respondent as per the order in Ref.
No.R.14015/25/96-U&H(R)(Pt.) dated 25.11.2003 of the 1st respondent and
as per the letter issued by the 4th respondent in Ref.No.29/TNBIM/2018,
dated 25.07.2018 in a time bound period.
For Petitioner : Mr.K.Mohanamurali
For Respondents : Mrs.V.Yamunadevi,
Special Government Pleader for R2 and R3
R1 and R4 – No appearance
******
ORDER
The learned counsel for the petitioners seeks to withdraw this writ petition and he has also made an endorsement to that effect.
2. In view of the submission and endorsement made by the learned counsel for the petitioner, this writ petition is dismissed as 2/4 https://www.mhc.tn.gov.in/judis W.P.No.28376 of 2018 withdrawn. No costs. Consequently, the connected writ miscellaneous petitions are closed.
17.08.2022 dsa Index:No Internet:Yes Non-Speaking order To:-
1.The Secretary, Union of India, Ministry of Health and Family Welfare, Nirman Bhavan, New Delhi.
2.The Principal Secretary to Government, State of Tamil Nadu, Health and Family Welfare, Fort St. George, Chennai – 600 009.
3.The Directorate of Medical and Health Services, No.359, Anna Salai, Teynampet, Chennai – 600 006.
4.The Registrar, Tamil Nadu Siddha Medicine Council, Arumbakkam, Chennai – 600 106.3/4
https://www.mhc.tn.gov.in/judis W.P.No.28376 of 2018 R.SUBRAMANIAN, J.
dsa W.P.No.28376 of 2018 17.08.2022 4/4 https://www.mhc.tn.gov.in/judis