Rajasthan High Court - Jaipur
Sher Singh Yadav vs Bank Of Baroda And Ors on 21 January, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 7641/2002
Sher Singh Yadav
----Petitioner
Versus
Bank Of Baroda And Ors
----Respondent
For Petitioner(s) : None For Respondent(s) : None HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 21/01/2019 Early listing application is allowed.
List on 22nd January, 2019.
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