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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Kerala - Subsection

Section 68(xii) in Kerala University of Fisheries and Ocean Studies Act, 2010

(xii)generally, all matters for which provision is, in the opinion of the Governing Council , necessary for the exercise of the powers conferred or the performance of the duties imposed on any authority of the University under this Act or Statutes.