Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act] State of Tamilnadu - Subsection Section 42(2)(b) in Tamil Nadu State Housing Board Act, 1961 (b)the relaying out of the sites of the area upon roads, streets, lanes and open spaces so reserved or enlarged;