Section 12(3)(a) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

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Union of India - Subsection

Section 12(3)(a) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

(a)if he is serving in a Ministry or Department of the Government of India, by the Secretary to the Government of India in that Ministry or Department, or

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Union of India - Subsection

Section 12(3)(a) in Central Civil Services (Classification, Control & Appeal) Rules, 1965