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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(5) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(5)[ Deleted.] [Deleted vide notification dated 28.12.2002 w.e.f. 1.4.1997.]