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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(2)(ix) in The M.P. Vanijyik Kar Adhiniyam, 1994

(ix)the form and the manner in which, the authority by whom, the time within which and the period for which tax clearance certificate shall be issued under Section 36;