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State of Punjab - Section

Section 131 in The Punjab Panchayati Raj Act, 1994

131. Joint work and undertakings.

- A Panchayat Samiti may contribute towards any work, measure institution or service from which the area under the jurisdiction of the Panchayat Samiti benefits although such work, institution or service is undertaken or maintained outside such area, such sums as may appear to the Panchayat Samiti reasonable having regard to the extent of benefits derived therefrom.