Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 377(1)] [Section 377] [Entire Act]

NCT Delhi - Subsection

Section 377(1)(b) in The New Delhi Municipal Council Act, 1994

(b)the date on which the commission or existence of such offence was first brought to the notice of the complainant.