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Calcutta High Court

C. I. T. Kolkata - I vs Star Wire (India) Ltd on 13 March, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

ORDER SHEET

                                 ITA 54 of 2005

                      IN THE HIGH COURT AT CALCUTTA

                        Special Jurisdiction (Income Tax)

                                ORIGINAL SIDE


                                                             C. I. T. KOLKATA - I

                                                                          Versus

                                                          STAR WIRE (INDIA) LTD.


  BEFORE:

  The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

  The Hon'ble JUSTICE ARINDAM SINHA

  Date : 13th March, 2015.




                The Court : This is an appeal of the year 2005. There is nothing

to show that notice of appeal was ever served. The department has reported that

the appellant did not even take out the notice of appeal from the department for

service on the respondent. On 29th January, 2015, the matter was listed but no

one responded and the matter was directed to be listed as "For Dismissal". On 12th February, 2015, the matter was directed to be listed as "For Dismissal" with endorsement '2'. On 17th February, 2015, the matter was directed to be listed under the heading "For Dismissal" with endorsement '3'. 2

In all occasions, no one appeared for the appellant. On 19th February, 2015 suo motu the matter was adjourned for three weeks. In spite of the suo motu adjournment no one has appeared to take care of the matter. Therefore, the appeal is dismissed.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) ssaha AR(CR)