Madhya Pradesh High Court
Tripti vs Iipm (Indian Institute Of Palanning And ... on 14 May, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-3410-2014
(TRIPTI Vs IIPM (INDIAN INSTITUTE OF PALANNING AND MANAGEMENT) THR. AURINDUM
CHOVDHY)
8
Indore, Dated : 14-05-2018
Parties through their counsel.
Shri Amar Pare, learned counsel for the respondent prays for and
is granted three days' time to file reply.
sh List after vacation.
e ad (VIVEK RUSIA) JUDGE Pr a hy ad Jasleen M Digitally signed by Jasleen Singh Saluja of Date: 2018.05.15 10:24:55 +05'30' rt ou C h ig H