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Madhya Pradesh High Court

Tripti vs Iipm (Indian Institute Of Palanning And ... on 14 May, 2018

                               THE HIGH COURT OF MADHYA PRADESH
                                          WP-3410-2014
                       (TRIPTI Vs IIPM (INDIAN INSTITUTE OF PALANNING AND MANAGEMENT) THR. AURINDUM
                                                        CHOVDHY)


                   8
                   Indore, Dated : 14-05-2018
                        Parties through their counsel.
                        Shri Amar Pare, learned counsel for the respondent prays for and

is granted three days' time to file reply.

sh List after vacation.

e ad (VIVEK RUSIA) JUDGE Pr a hy ad Jasleen M Digitally signed by Jasleen Singh Saluja of Date: 2018.05.15 10:24:55 +05'30' rt ou C h ig H