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Andhra Pradesh High Court - Amravati

Bolla Churchil Babu S/O. Aaron, vs The Narasraopet Municipality on 21 October, 2024

Author: B Krishna Mohan

Bench: B Krishna Mohan

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No: W.P.No.29195 of 2013

                            PROCEEDING SHEET

Sl.    DATE                                                         OFFICE
                                      ORDER

No. NOTE

02. 21.10.2024 BKM, J No representation for the petitioner. The learned Assistant Government Pleader seeks time to get written instructions from the respondents.

List the matter on 28.10.2024 under the caption "For Dismissal".

______ BKM, J MSI