Andhra Pradesh High Court - Amravati
Bolla Churchil Babu S/O. Aaron, vs The Narasraopet Municipality on 21 October, 2024
Author: B Krishna Mohan
Bench: B Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.No.29195 of 2013
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No. NOTE
02. 21.10.2024 BKM, J No representation for the petitioner. The learned Assistant Government Pleader seeks time to get written instructions from the respondents.
List the matter on 28.10.2024 under the caption "For Dismissal".
______ BKM, J MSI