Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Greater Bengaluru City Corporation -

Section 238 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

238. Member

(viii)A Historian having in-depth knowledge andten years’ experience in the fieldnominated by the GovernmentMember(ix)A Natural historian having in-depthknowledge and 10 years’ experience in thefield nominated by the GovernmentMember(x)A Representative of the StateArchaeological DepartmentMember(xi)The Chief Town Planner, Town andCountry Planning DepartmentMember-Secretary
(4)The Committee shall have the powers to co-opt up to three additionalmembers who may have related experience.
(5)The working of the Committee shall be such as may be prescribed.
(6)The tenure of the Chairperson and Members of the Committee, other