Section 2(1)(iv) in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017

(iv)"Common Entrance Test" means, National Eligibility-cum-Entrance Test (NEET-MDS) which will be the basis for admission of the candidates into the Post Graduate Courses concerned in various Un-aided Minority Professional Institutions in the State.

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017