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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2)(t) in Punjab General Sales Tax Act, 1948

(t)[ the determination of turnover and taxable quantum for the purposes of sub-clauses (i) to (v) of clause (ff) and (i) to (iv) of clause (h) of section 2.] [Inserted by the Punjab Act 8 of 1987 dated 13.4.87.]