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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(ii) in The Kandla Port Trust Employees (Medical Attendance) Regulations, 2000

(ii)Expensive drugs, laxatives or other detergent and proprietory preparations as specified in Schedule-II to the C.S.(MA) Rules and in respect of which drugs of equal therapeutic value are available.